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[Cites 0, Cited by 0] [Section 267] [Entire Act]

State of Uttar Pradesh - Subsection

Section 267(1) in Uttar Pradesh Municipal Corporation Act, 1959

(1)Except with the prior written sanction of the Municipal Commissioner, no person shall erect or re-erect any building, wall or structure of any kind or construct any street or minor railway over any Corporation water-maInserted