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[Cites 0, Cited by 0] [Section 6D] [Entire Act]

State of Jharkhand - Subsection

Section 6D(6) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(6)Cases related to each of the two categories mentioned in sub-clauses (a) and (b) of sub-rule (4) shall be entered in separate village wise registers in Form XXV in the office of the Assistant Consolidation Officer.