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Union of India - Section

Section 7 in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

7.

No petition, complaint, documents or other material contained in any language other than English or Hindi may be accepted by the Board, unless the same is accompanied by a translation thereof in English or Hindi:Provided that it shall be the duty of the party submitting such petition, complaint, documents or other material to accompany the correct translation thereof in English or Hindi:Provided further that the Board may in appropriate cases get such translation to English or Hindi, as the case may be, verified by any person or body as it may deem fit, and such translation will have the same meanings as verified by such person or body.