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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Punjab - Subsection

Section 73(1)(v) in The Punjab Town Improvement Act, 1922

(v)as to the accounts to be kept by the trust, as to the manner in which such accounts shall be audited and published, and as to the powers of auditors in respect of disallowance and surcharge;