Section 33 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011
33. Maintaining Pupil-Teacher Ratio in each school.
(1)The sanctioned strength of teachers in a school shall be notified as per specification given in the Act, by the District Education Officer, within a maximum period of 3 months from the notification of these rules.(2)Every year before 30th May, the District Education Officer shall notify the Pupil Teacher Ratio of every school in his jurisdiction and place such a list in the public domain. Accordingly The District Education Officer may ensure the redeployment of teachers by the second week of July month of every year.Part - VII Curriculum and Completion of Elementary Education
