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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1)(b) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(b)any person referred to in the application as having right or interest or as not having such right or interest in the lands to which the entry relates;