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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(10)(i) in Arunachal Pradesh Water Supply Act, 2015

(i)The consumer, at his own cost, shall provide a water meter at a convenient point of service pipe between the premises and Government main after obtaining approval from the competent authority.