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State of Goa - Section

Section 42 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

42. Power of Panchayat to recover fees.

- Any person duly authorised by the panchayat in this behalf, may recover the fees due from him by distraint and sale on the spot of a sufficient portion of the commodity brought for sale without any permit.