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State of Uttar Pradesh - Section

Section 24 in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

24. Confidential reports.

- The Commission shall determine the Reporting, Reviewing and Accepting authority or part thereof, for all staff. The annual confidential reports of staff will be recorded broadly in accordance with the provisions of the State Government/Parent Department in this regard, on formats prescribed thereof. The Commission may make prudent alterations to these formats.