Calcutta High Court (Appellete Side)
(Omdc) vs Soumyendra Kishore Roy Chowdhury & Ors on 18 January, 2024
18-01-2024
Item no.4 & 5
IN THE HIGH COURT AT CALCUTTA
Subrata Civil Appellate Jurisdiction
Bhattacharyya (Commercial Division)
AR(C)
FAT No.58 of 2022
The Orissa Minerals Development Company Limited
(OMDC)
-vs-
Soumyendra Kishore Roy Chowdhury & Ors.
with
CAN No.3 of 2022
with
CPAN No.1510 of 2023
Mr. Swarup Banerjee
Mr. H.C. Yadav ...for the appellant
Mr. Sanjib Kumar Mal
Ms. S.K. Mal ...for the respondents
List the appeal and the connected application along with CPAN No.1510 of 2023 on 25th January 2024 to enable the parties and the Joint Special Officers to take steps in the matter with the bank.
[I.P. Mukerji, J] [Biswaroop Chowdhury, J] 2