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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(5) in The West Bengal Factories Rules, 1958

(5)Every licence renewed under this rule shall remain in force upto the 31st December of the year for which the licence is renewed.] [Substituted vide Notification No. 1044-L.W./1R-2/2001, dated 20-12-2005, w.e.f. 1st January, 2006.]