Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(2) in The West Bengal Premises Tenancy Act, 1997 (2)Every tenant shall use the premises for the purpose tor which it was let out to him.
