Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(6) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993 (6)The members of the committees under sub-section (4) shall be paid such fees and allowances for attending the meetings as may be prescribed.
