Gujarat High Court
Sagar vs State on 5 March, 2010
Author: Anant S. Dave
Bench: Anant S. Dave
Gujarat High Court Case Information System
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CR.MA/9738/2009 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL
MISC.APPLICATION No. 9738 of 2009
======================================
SAGAR
PLASTICS & 1 - Applicant(s)
Versus
STATE
OF GUJARAT & 1 - Respondent(s)
======================================
Appearance :
MS
SM AHUJA for Applicant
Mr.
Shivang Shukla, Additional Public Prosecutor, for respondent No.1
MR
YN RAVANI for Respondent(s) :
2,
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CORAM
:
HONOURABLE
MR.JUSTICE ANANT S. DAVE
Date
: 05/03/2010
ORAL
ORDER
Learned Standing Counsel appearing for respondent No.2-Union of India is directed to verify applicability of Section 9AA of the Central Excise Act, 1944 to the facts of the case.
S.O. To 12.3.2010.
(ANANT S. DAVE, J.) (swamy) Top