Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(4)(b) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(b)the courses of study to be laid down for all degrees, diplomas and certificates of University;