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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(e) in Rajasthan Animal Husbandry Service Rules, 1963

(e)a person of Indian origin who has migrated from Pakistan, Burma, Shri Lanka and East African Countries, of Kenya, Uganda and the United Republic of Tanzania (formerly Tanganyika and Zanzibar)] [Zambia, Malawi Zaire and Ethiopia" with the intention of permanently settling in India: [Inserted by Rajasthan vide Notification No. F. 7(4) DOP/A-II/76, dated 4.6.1977.]