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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(4) in The Hoarding and Profiteering Prevention Ordinance, 2000

(4)It shall cease to be law from such date [the Government] [Substituted by Act X of 2010 for 'His Highness'.] may, by order, declare to be the end of the emergency which was the occasion of its promulgation.