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Chattisgarh High Court

Madhukar Vitthal Rao Kumbhare vs State Of Chhattisgarh 8 Wps/5924/2018 ... on 24 September, 2018

              HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                               WPC No.2609 of 2018
            Madhukar Vitthal Rao Kumbhare Versus State of Chhattisgarh




24/09/2018

As prayed by Shri S. K. Guha, learned counsel for the petitioner, one week time is granted to make good the default, failing which the writ petition shall stand dismissed automatically without further reference to the Bench.

Sd/-

(Prashant Kumar Mishra) Judge Nirala