(1)The following fee shall be payable for prior approval, issuance of licences and amendment, namely :-(a)Scrutiny fee for prior approval- र 1000(b)Licence to manufacture and possess for sale Ammonium Nitrate or convert melt to solid and, vice versa and possess for sale from a storehouse- र 20,000/year(c)Licence to Possess for sale of Ammonium Nitrate from a store house- र 2000/year(d)Licence to Possess for use of Ammonium Nitrate from a store house- र 1000/year(e)Licence to Import Ammonium Nitrate- र 5000(f)Licence to Export Ammonium Nitrate- र 5000(g)Licence to stevedore, bag and store Ammonium Nitrate- र 20,000/year(h)Licence to Transport Ammonium Nitrate- र 2000/year(i)Amendment of licence- र 1000(j)Duplicate copy of any licence- र 100
