Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] UT Ladakh - Subsection Section 17(i) in Ladakh Autonomous Hill Development Councils Act, 1997 (i)he is in the service of the Central or the State Government or in the service of any local authority or body corporate constituted by law;
