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M/S Bestpay Solutions Private Limited vs M/S Razorpay Software Private Limited on 13 January, 2023

Author: M.M. Sundresh

Bench: M.M. Sundresh

     ITEM NO.38                              COURT NO.7                SECTION IV-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41821/2022

     (Arising out of impugned final judgment and order dated 06-07-2022
     in CMP No. 565/2021 passed by the High Court of Karnataka at
     Bengaluru)

     M/S BESTPAY SOLUTIONS PRIVATE LIMITED                              Petitioner(s)

                                                    VERSUS

     M/S RAZORPAY SOFTWARE PRIVATE LIMITED                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.205838/2022-CONDONATION OF DELAY
     IN FILING )

     Date : 13-01-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJIV KHANNA
                             HON'BLE MR. JUSTICE M.M. SUNDRESH


     For Petitioner(s)
                                       Mr. Rajat Sehgal, AOR
                                       Mr. Lalit Besoya, Adv.
                                       Ms. Mehak Kalra, Adv.
                                       Ms. Vandana Anand, Adv.
                                       Mr. Samyak Jain, Adv.

     For Respondent(s)


                               UPON hearing the counsel, the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice, returnable in the month of April, 2023.

Notice may be served by all modes, including dasti.

(BABITA PANDEY) (R.S. NARAYANAN) Digitally signed by BABITA PANDEY Date: 2023.01.14 COURT MASTER (SH) COURT MASTER (NSH) 12:28:58 IST Reason: