Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] State of Uttar Pradesh - Section Section 19 in U.P. Area Development Act, 1976 19. Meeting of the District Committees. - The meetings of the District Committees shall be held in such manner and shall be governed by such procedure as may be laid down in the regulations.
