Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 6 in The Assam Displaced Persons (Rehabilitation Loans) Rules, 1954

6.

An order sanctioning loan to a person shall be made in Form B.