Bombay High Court
Sabda Mahadli Pole (Deceased) Lrs ... vs Madhavrao Gopalrao Kasture And Others on 26 November, 2018
Author: A. M. Dhavale
Bench: A. M. Dhavale
1 Sr7CA12894.2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY.
BENCH AT AURANGABAD.
7 CIVIL APPLICATION NO. 12894 OF 2018
IN SA/149/1988 WITH CA/12600/2016 IN SA/149/1988 WITH
CA/12892/2018 IN SA/149/1988 WITH CA/12893/2018 IN
SA/149/1988
SABDA MAHADLI POLE (DECEASED) LRS RAMRAO AND OTHERS
VERSUS
MADHAVRAO GOPALRAO KASTURE AND OTHERS
...
Mr Ajinkya Kale, Advocate for Applicants
Mr A. S. Deshmukh, Advocate for respondent No. 1
Mr U. R. Chavan, Advocate for respondent No.6
...
CORAM : A. M. DHAVALE, J.
DATE : 26TH NOVEMBER, 2018. PER COURT :-
. Copies be supplied within seven days, failing which the appeal shall stand dismissed automatically without further reference to the court.
[ A. M. DHAVALE ] JUDGE Punde ::: Uploaded on - 27/11/2018 ::: Downloaded on - 28/11/2018 01:46:48 :::