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Supreme Court - Daily Orders

The Md, Tnstc (Salem) Ltd. vs Chinnadurai on 6 March, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.24                             COURT NO.8                  SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   11080/2017

     (Arising out of impugned final judgment and order dated 02-06-2016
     in CRP No. 1343/2012 passed by the High Court Of Judicature At
     Madras)

     THE MD, TNSTC (SALEM) LTD.                                          Petitioner(s)

                                                    VERSUS

     CHINNADURAI                                                         Respondent(s)

     (FOR CONDONATION OF DELAY IN FILING                 ON IA 1/2017)


     Date : 06-03-2018 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                 Mr. Subramonium Prasad,Sr.Adv.
                                       Mr. R. Ayyam Perumal, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application for Impleadment is allowed. Tag with SLP(Civil)No.20686/2015.




                         (ANITA MALHOTRA)                            (CHANDER BALA)
                           COURT MASTER                               COURT MASTER




Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.08
16:39:38 IST
Reason: