Supreme Court - Daily Orders
The Md, Tnstc (Salem) Ltd. vs Chinnadurai on 6 March, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.24 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11080/2017
(Arising out of impugned final judgment and order dated 02-06-2016
in CRP No. 1343/2012 passed by the High Court Of Judicature At
Madras)
THE MD, TNSTC (SALEM) LTD. Petitioner(s)
VERSUS
CHINNADURAI Respondent(s)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2017)
Date : 06-03-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Subramonium Prasad,Sr.Adv.
Mr. R. Ayyam Perumal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for Impleadment is allowed. Tag with SLP(Civil)No.20686/2015.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.08
16:39:38 IST
Reason: