Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(13) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(13)The clinical establishment shall ensure that all the care provided by the healthcare providers are according to the latest guidelines of Evidence-based medicine.Explanation. - 'Evidence-based medicine' is the integration of best research evidence with clinical expertise to aid in the diagnosis and management of patients.