Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72J] [Entire Act] Bombay Presidency - Subsection Section 72J(6) in The Bombay Dentists Rules, 1951 (6)The President, and the Judicial Assessor when present, may put questions to any witness; and members of the Council, through the President, may also put questions to any witness.