Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Telangana - Subsection Section 20(3) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017 (3)Where an offence under this section has been committed by a company, the provisions of the Companies Act, 2013 shall apply to such company.
