Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Arunachal Pradesh - Subsection Section 57(1) in Arunachal Pradesh Housing Board Act, 2014 (1)The State Government may from time to time make subventions or advance to the Board for the purpose of this Act on such terms and conditions as the State Government may determine.
