Bombay High Court
Joginder Singh Salariya And 15 Others vs Rajendra Wani And 5 Ors on 18 January, 2022
Bench: S.J. Kathawalla, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION IN WRIT PETITION LODGING NO. 131 OF 2019
In
CONTEMPT PETITION IN WRIT PETITION 30 OF 2017
Joginder Singh Salariya And 15 Others ....PETITIONER
V/S
Rajendra Wani And 5 Ors ....RESPONDENT
WITH CONTEMPT PETITION LODGING NO. 126 OF 2019 In ARBITRATION PETITION 342 OF 2019 Mahul Sea Breez Co-op. Housing Society Ltd ....PETITIONER V/S Swastik Realty Pvt Ltd And 6 Ors ....RESPONDENT Mr. Sanjiv Sawant i/b Mr. Samir Suryawanshi, for Petitioners Ms. Kranti S.S. Anand, for Respondent No. 1 to 5 Ms. Mona Vyas, for Respondent No. 6 Ms. Jyoti Chavan, AGP for State CORAM : HON'BLE SHRI JUSTICE S.J. KATHAWALLA & HON'BLE SHRI JUSTICE R. I. CHAGLA, JJ DATE : 18th January, 2022 P.C. :
S. O. to 24/01/2022 ( at 5.00 pm).
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