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[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(5)(b) in Tamil Nadu Music and Fine Arts University Act, 2013

(b)providing courses of study for admission to the examination for degrees and diplomas of the [Chennai University, Madurai Kamaraj University or Bharathidasan University] [Substituted for 'Chennai University, Bharathidasan University' by Act No. 16 of 2016, dated 14.09.2016, publish dated 15.09.2016.] shall be deemed to be colleges affiliated to the Tamil Nadu Music and Fine Arts University under this Act and the provisions of this Act shall as far as may be applied accordingly.