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State of Mizoram - Section
Section 25 in The Mizoram Civil Service Rules, 1988
25. [ Promotion to higher grades. [Substituted by Notification No. A. 11011/1/MCS (G), dated 15.7.1988.]
- The appointments from one lower grade to the next higher grade after the commencement of these Rules shall be made by the Governor from the confirmed members of these service, on the basis of their seniority-list to be prepared under Rule 20-A of these Rules, and on the basis of recommendations to be offered by the Committee as constituted under Rule 9-A of these rules:Provided that all promotions shall be recommended strictly on the basis of merit-cum-seniority of the members of the service after the Committee is satisfied with the reports on his integrity and character, subject to the provisions of qualifying service prescribed in Rule 21.]| 25. Promotion to higher grades.- (i) The appointments from one lower grade to the next higher grade shall be made by the Governor from a list of suitable members of the service as prepared from time to time and reviewed as and when necessary by a Selection Board consisting of the following namely:(a) Chairman, Mizoram Public Service Commission or a Member of the Commission in his absence or to be nominated by the Government-Chairman(b) Chief Secretary to the Government of Mizoram-Member(c) To be nominated by the Government-Member(d) do-Member(e) Secretary, D.P. and A.R. Government of Mizoram-Member Secretary(ii) A member of the service in the junior grade time scale shall be eligible for promotion to the senior grade time sale after he has served in the junior grade for a minimum period of 5 years, and the Governor is satisfied about his ability, integrity and character.(iii) A member of the service in the senior grade time scale shall be eligible for promotion to the Junior Administrative grade time scale after he has put in a minimum period of 5 years in the senior grade, and the Governor is satisfied about his ability, integrity and character.(iv) A member of the service in the Junior Administrative grade shall be eligible for promotion to the Selection grade after he has served in the Junior Administrative grade for a minimum period of 5 years, and the Governor is satisfied about his ability, integrity and character:Provided that service in a duty post or equivalent or higher post under the Central Government or State Government onad hocbasis shall count towards the qualifying service.(v) The seniority of members of the service promoted from lower grade to the next higher grade shall be in the order in which their names are arranged by the Selection Board for the purpose of promotion to the next higher grade. |