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[Cites 0, Cited by 16] [Entire Act]

State of Tamilnadu - Section

Section 38 in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

38. Suits for joint possession.

- In a suit for joint possession of joint family property or of property owned, jointly or in common, by a plaintiff who has been excluded from possession, fee shall be computed on the market value of the plaintiff's share.