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State of Uttar Pradesh - Section

Section 30 in The U.P. Fire (Gazetted Officer) Services Rules, 1984

30. Saving.

- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.Appendix[See Rule 4 (2)]The sanctioned permanent and temporary strength of the Fire Service and of each category of the posts included therein are as under :
1. Director (Temporary) .. 1
2. Joint Director (Temporary) .. 1
3. Deputy Director (Technical) (Permanent) .. 1
4. Commandant, Fire Service Training Centre, Allahabad(Permanent) .. 1
5. Chief Fire Officer (Permanent) .. 11
One post of State Fire Officer (Permanent) in the scale of Rs. 800-1,450 has been kept in abeyance consequent to the creation of posts of Deputy Director (Technical) and Joint Director as shown above.