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[Cites 0, Cited by 0] [Section 310(2)] [Section 310] [Entire Act]

NCT Delhi - Subsection

Section 310(2)(b) in The New Delhi Municipal Council Act, 1994

(b)by public notice direct that, after such date as may be specified in the notice, dogs which are without collars or without marks distinguishing them as private property and are found straying on the streets or beyond the enclosures of the houses of their owners, if any, may be destroyed and cause them to be destroyed accordingly.