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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Madhya Pradesh - Subsection

Section 258(2)(lv) in The M.P. Land Revenue Code, 1959

(lv)[ (a) the appointment punishment, suspension and dismissal of Kotwars, [Substituted by M.P. Act No. 31 of 1982 (w.e.f. 1-3-1982), published in M.P. Rajpatra, dated 29-10-1982.]