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[Cites 0, Cited by 0] [Section 4(12)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(12)(d) in The M.P. Country Spirit Rules, 1995

(d)[ The name of the "manufacturing warehouse", "storage warehouse" if any and district of the destination shall be printed on the label which shall also carry the date of bottling rubber-sealed on it clearly.] [Substituted by Notification No. (26)B-l-24-2000-CTD-V dated 30-3-2000 (w.e.f. 1-4-2000).]