Delhi High Court - Orders
M/S Scj Plastic Ltd vs Pawan Chaudhary on 8 January, 2024
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~R-12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 166/2006 & CM APPL. 3908/2006
M/S SCJ PLASTIC LTD. ..... Appellant
Through: None.
versus
PAWAN CHAUDHARY ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 08.01.2024
1. This matter is coming up for hearing in the Regular Board after it was admitted on 17 July 2006.
2. As such, issue Court notice without process fee to the parties as well as to the counsels returnable on 26 February 2024.
C.HARI SHANKAR, J JANUARY 8, 2024/A Click here to check corrigendum, if any This is a digitally signed order.
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