Madhya Pradesh High Court
Sanjay vs Police Headquarters on 9 January, 2025
1 MCRC-162-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 162 of 2025 (SANJAY Vs POLICE HEADQUARTERS AND OTHERS ) Dated : 09-01-2025 Dr Ankit Khare - advocate for the applicant.
Shri Virendra Khadav - Government Advocate appearing on behalf of Advocate General.
Case-diary is not available. Learned Government Advocate prays for time to make available the case diary on the next date of hearing.
List in the next week.
(BINOD KUMAR DWIVEDI) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 10-01-2025 17:43:40