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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(b) in The Gujarat Infrastructure Development Act, 1999

(b)[ financial assistance, either one time or in instalments, not exceeding twenty per cent of the cost of the project;] [Clause (b) substituted by Gujarat 18 of 2006, dated 31st March, 2006 (w.e.f. 15 05-2006).]