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Supreme Court - Daily Orders

Global Credit Capital Limited vs Sach Marketing Pvt. Ltd. on 26 September, 2023

Bench: Abhay S. Oka, Pankaj Mithal

                                                                           Civil Appeal   No(s).   1143/2022



     ITEM NO.36                              COURT NO.11                  SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal   No(s).   1143/2022

     GLOBAL CREDIT CAPITAL LIMITED & ANR.                                 Appellant(s)

                                                     VERSUS

     SACH MARKETING PVT. LTD. & ANR.                                      Respondent(s)

     (IA No. 4088/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 4091/2022 – INTERVENTION/IMPLEADMENT and IA No.
     4086/2022 - STAY APPLICATION)

     WITH
     C.A. No. 6991-6994/2022
     (IA No. 123769/2022 - STAY APPLICATION)

     Date : 26-09-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)                  Mr. Gopal Jain, Sr. Adv.
                                       Ms. Mithu Jain, AOR

     For Respondent(s)                 Mr. C.U. Singh, Sr. Adv.
                                       Mr. N.P.S. Chawla, Adv.
                                       Mr. Sujoy Datta, Adv.
                                       Ms. Kinjal Goyal, Adv.
                                       Ms. Kashish Chhabra, Adv.
                                       Ms. Bidya Mohan, Adv.
                                       Mr. Ashish Rana, AOR

                                       Mr. Abhishek Anand, Adv.
                                       Mr. Mohak Sharma, Adv.
                                       Mr. Karan Batura, AOR

                                       Mr. Siddharth Naidu, Adv.
                                       Ms. Anusuya Sadhu Sinha, Adv.
                                       M/S. KSN & Co., AOR

Signature Not Verified

Digitally signed by
Anita Malhotra
                              UPON hearing the counsel the Court made the following
Date: 2023.09.26
19:21:35 IST
Reason:
                                                 O R D E R

Submissions are heard.

1

Civil Appeal No(s). 1143/2022 Judgment is reserved.

The parties are at liberty to file brief written submissions running into not more than two pages within a period of one week from today.

(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2