Supreme Court - Daily Orders
Global Credit Capital Limited vs Sach Marketing Pvt. Ltd. on 26 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
Civil Appeal No(s). 1143/2022
ITEM NO.36 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1143/2022
GLOBAL CREDIT CAPITAL LIMITED & ANR. Appellant(s)
VERSUS
SACH MARKETING PVT. LTD. & ANR. Respondent(s)
(IA No. 4088/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 4091/2022 – INTERVENTION/IMPLEADMENT and IA No.
4086/2022 - STAY APPLICATION)
WITH
C.A. No. 6991-6994/2022
(IA No. 123769/2022 - STAY APPLICATION)
Date : 26-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mr. Gopal Jain, Sr. Adv.
Ms. Mithu Jain, AOR
For Respondent(s) Mr. C.U. Singh, Sr. Adv.
Mr. N.P.S. Chawla, Adv.
Mr. Sujoy Datta, Adv.
Ms. Kinjal Goyal, Adv.
Ms. Kashish Chhabra, Adv.
Ms. Bidya Mohan, Adv.
Mr. Ashish Rana, AOR
Mr. Abhishek Anand, Adv.
Mr. Mohak Sharma, Adv.
Mr. Karan Batura, AOR
Mr. Siddharth Naidu, Adv.
Ms. Anusuya Sadhu Sinha, Adv.
M/S. KSN & Co., AOR
Signature Not Verified
Digitally signed by
Anita Malhotra
UPON hearing the counsel the Court made the following
Date: 2023.09.26
19:21:35 IST
Reason:
O R D E R
Submissions are heard.
1Civil Appeal No(s). 1143/2022 Judgment is reserved.
The parties are at liberty to file brief written submissions running into not more than two pages within a period of one week from today.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2