Section 1 in Khammam (Metropolitan Area) Police Act, 2016
1. Short title, extent and commencement.
(1)This Act may be called the Khammam (Metropolitan Area) Police Act, 2016.(2)It extends to the limits of Khammam Metropolitan Area, declared by the Government by notification.(3)It shall come into force on such date as the State Government may, by notification, appoint.
