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Union of India - Section

Section 23 in The Port Of New Mangalore (Harbour Craft) Rules, 1976

23. Landing and shipping of passengers and goods to be within the port.

- All passengers and goods shall be landed or shipped in such places within the limits of the port as the Conservator may appoint and no person shall ship or land passengers or goods outside such places unless the sanction of the port and officers of customs at the port has previously been obtained.