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[Cites 0, Cited by 0] [Section 253B(2)] [Section 253B] [Entire Act]

State of Maharashtra - Subsection

Section 253B(2)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)save as in clause (a), the terms and conditions of service shall not be less advantageous than those applicable to such person immediately before such deputation.