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Punjab-Haryana High Court

State Of Punjab And Others vs Sunita Kumari And Another on 22 September, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

              In the High Court of Punjab & Haryana at Chandigarh


                                         RFA No. 3735 of 1999 (O&M)


State of Punjab and others                                  ..... Appellants
                                         vs
Sunita Kumari and another                                   ..... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Yatinder Sharma, Deputy Advocate General, Punjab.

Mr. R. S. Manhas, Advocate, for the respondents.

Rajesh Bindal J.

For the detailed reasons recorded in RFA No. 3691 of 1999 - Sunita Kumari and another vs State of Punjab and others, vide separate order of even date, the present appeal is dismissed.




22.9.2010                                               (Rajesh Bindal)
vs.                                                          Judge