Punjab-Haryana High Court
State Of Punjab And Others vs Sunita Kumari And Another on 22 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
RFA No. 3735 of 1999 (O&M)
State of Punjab and others ..... Appellants
vs
Sunita Kumari and another ..... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Yatinder Sharma, Deputy Advocate General, Punjab.
Mr. R. S. Manhas, Advocate, for the respondents.
Rajesh Bindal J.
For the detailed reasons recorded in RFA No. 3691 of 1999 - Sunita Kumari and another vs State of Punjab and others, vide separate order of even date, the present appeal is dismissed.
22.9.2010 (Rajesh Bindal) vs. Judge