Income Tax Appellate Tribunal - Delhi
Alstom Sa, France vs Dcit (International Taxation), ... on 29 November, 2021
IN THE INCOME TAX APPELLATE TRIBUNAL
DELHI BENCH, 'I-1': NEW DELHI
(Through Video Conferencing)
BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND
SH. C.N. PRASAD, JUDICIAL MEMBER
ITA No.7746/DEL/2018
[Assessment Year: 2009-10]
Alstom SA, Deputy Commissioner of
48 Rue Albert Dhalenne, Income Tax,
93482, Saint-Ouen Cedex, Circle-1(1)(1),
France Intl. Taxation,
New Delhi-1100002
PAN-AAICA8752G
Assessee Revenue
ITA Nos.51 & 52/DEL/2019
[Assessment Year: 2010-11 & 2011-12]
Alstom SA, Deputy Commissioner of
48 Rue Albert Dhalenne, Income Tax,
93482, Saint-Ouen Cedex, Circle-1(1)(1),
France Intl. Taxation,
New Delhi-1100002
PAN-AAICA8752G
Assessee Revenue
Assessee by None
Revenue by Sh. M. Barnwal, Sr. DR
Date of Hearing 29.11.2021
Date of Pronouncement 29.11.2021
ORDER
PER R.K. PANDA, AM,
These three appeals filed by the assessee are directed against the separate orders of the DCIT, Central Circle- 1(1)(1)(Assessing Officer) for Assessment Years 2009-10, 2010- 11 and 2011-12 respectively.
2 ITA No.915/Del/2020
2. None appeared on behalf of the assessee during the course of Virtual Hearing before us. The assessee, vide his letter dated 19.10.2021, has requested for withdrawal of the appeal filed by the assessee stating that the assessee has opted to settle the dispute relating to the tax arrears for the assessment year under consideration under the Vivad Se Vishwas Scheme, 2020. A certificate to this effect under Section 5(1) of The Direct Tax Vivad Se Vishwas Act, 2020 has also been filed.
3. Learned Sr. DR has no objection.
4. In view of the above, we accept the request of the assessee for withdrawal of the appeal.
5. In the result, the appeals of the assessee are dismissed as withdrawn.
Above decision was pronounced in the open court on conclusion of Virtual Hearing on 29.11.2021.
Sd/- Sd/-
[C.N. PRASAD] [R.K.PANDA]
JUDICIAL MEMBER ACCOUNTANT MEMBER
Delhi; Dated: 29/11/2021.
f{x~{tÜ? fÜA P.S
3 ITA No.915/Del/2020
Copy forwarded to:
1. Appellant
2. Respondent
3. CIT
4. CIT(A)
5. DR
Asst. Registrar,
ITAT, New Delhi