Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Himachal Pradesh - Subsection

Section 82(2)(a) in The Himachal Pradesh Land Revenue Act, 1953

(a)a tenant's right of occupancy, unless the right was created by the defaulter himself; or