Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 72] [Section 4] [Entire Act] Union of India - Subsection Section 4(1) in The Customs Act, 1962 (1)The [Board] [ Substituted by Act 20 of 2002, Section 117, for " Central Government" (w.e.f. 11.5.2002).] may appoint such persons as it thinks fit to be officers of customs.
