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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(2)(q) in Andhra Pradesh Capital Region Development Authority Act, 2014

(q)such other proposals for public or other purposes as may from time to time be approved by the Authority or as may be directed by the State Government in this behalf.