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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(9) in The Madras Port Petroleum Rules, 1963

(9)In the event of its being necessary to interrupt pumping in order to raise steam on board, the oil pipes in the vicinity of the vessel shall be flushed with water and the valve at the junction of flexible and fixed pipe ashore shall be closed before the boiler fires are lighted.